Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)Any other information which the Recognition Committee may call for in connection with the application, shall be promptly supplied by the school through the Director of Education.