Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(10)] [Section 9] [Entire Act] Union of India - Subsection Section 9(10)(a) in The Mines and Minerals (Development and Regulation) Amendment Act, 2023 (a)the exploration licence shall be granted for a period of five years from the date of execution of the exploration licence;