Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 103 in The Orissa Port Trust Act, 1962 103. Cancellation of bye-laws. - Government may by an order published in the Official Gazette at any time, annual any such bye-law.Chapter-XI Penalties
