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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(c) in Multi-Storeyed and Public Buildings Rules, 1973

(c)Every such means of access shall be made drained and lighted to the satisfaction of the Engineer and manhole covers or other drainage, water or any other fittings laid in such means of access shall be flush with the finished surface level so as not to obstruct safe travel over the same.