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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(4)(e) in Punjab Self-Supporting Co-operative Societies Act, 2006

(e)apply to the Registrar or general body for giving directions where it is found that the self-supporting co-operative society is unable to pay its obligations; and