Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Gujarat - Subsection Section 54(1) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (1)The annual accounts of the University shall be prepared under the direction of the Executive Council and shall be submitted to be the State Government for audit.
