Section 23 in Haryana Registration and Regulation of Societies Rules, 2012
23. Verification of accounts, returns and registers.
- The accounts, returns and registers of the Society specified in the Act and these rules shall be verified by any two office-bearers/ members of the Governing Body of the Society and in each such account, return and register, the following declaration shall be endorsed by such office-bearers/ member of Governing Body in token of the verification, namely :-"We declare that the particulars furnished above are true and correct to the best of our knowledge and belief."
