Supreme Court - Daily Orders
Javed Husain Ansari vs State Of U.P. on 22 January, 2021
Bench: Mohan M. Shantanagoudar, Vineet Saran, Ajay Rastogi
ITEM NO.14 Court 10 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 29/2021
JAVED HUSAIN ANSARI & ORS. Petitioner(s)
VERSUS
STATE OF U.P. & ANR. Respondent(s)
(FOR ADMISSION and IA No.3497/2021-EXEMPTION FROM FILING O.T. and
IA No.3498/2021-EXEMPTION FROM FILING AFFIDAVIT )
Date : 22-01-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. R.K. Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Kumar Gaurav, Adv.
Ms. Ritu Reniwal, Adv.
Mr. Aman Rastogi, Adv.
Mr. Sanjay Rastogi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Diary No. 18516 of 2019.
(GULSHAN KUMAR ARORA) (R.S. NARAYANAN)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2021.01.22
16:29:10 IST
Reason: