Section 6 in The M.P. Commissioner of Oaths Rules, 1976
6. Register of Oaths Commissioner.
- The District Judge shall enter the name of Commissioner of Oaths appointed by the appointing authority in the register of Commissioner of Oaths to be maintained in [Form 1-A] [Substituted by Notification No. C-3916-III-I-27-75, dated 12-8-96, Published in M.P. Gazette Part 4 (ga), dated 30-8-96.] and shall issue to such a person a certificate in Form II on payment of prescribed fees.
