Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3)(ii) in Rajasthan Factories Rules, 1951

(ii)by candles places in glass lanterns of a pattern approved by the Inspector not less than one such lantern for every two gins.