Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 36(1)] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(1)(d) in Andhra Pradesh Excise Act, 1968

(d)permits drunkenness, disorderly conduct, riot or gaming in any place wherein any intoxicant is sold or manufactured; or