Delhi High Court - Orders
Afflatus International Through Its ... vs Commissioner Of Central Goods And ... on 21 April, 2026
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4850/2025
AFFLATUS INTERNATIONAL THROUGH ITS MANAGING
PARTNER SH VIVEK MAHNA .....Petitioner
Through: Mr. Rajesh Mahna and Mayank Kouts
Advs.
versus
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX &
ORS. .....Respondents
Through: Mr. Gibran Naushad, SSC with Mr.
Suraj Shekhar Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 21.04.2026
List on 13th July, 2026.
NITIN WASUDEO SAMBRE, J
AJAY DIGPAUL, J
APRIL 21, 2026/sky
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/04/2026 at 21:23:02