Madhya Pradesh High Court
Nawab Khan vs Shahista Begam on 1 August, 2022
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 1st OF AUGUST, 2022
MISC. PETITION No. 2980 of 2022
Between:-
1. NAWAB KHAN S/O LATE ABDUL GANI
OCCUPATION: AGRICULTURIST PERMANENT
R/O VILLAGE BARKHEDA TEHSIL
GAUHARGANJ DISTRICT RAISEN (MADHYA
PRADESH)
2. SABIR KHAN S/O LATE ABDUL GANI
OCCUPATION: AGRICULTURIST PERMANENT
R/O VILLAGE BARKHEDA TEHSIL
GAUHARGANJ DISTRICT RAISEN (MADHYA
PRADESH)
3. SALEEM KHAN S/O LATE ABDUL GANI
OCCUPATION: AGRICULTURIST PERMANENT
R/O VILLAGE BARKHEDA TEHSIL
GAUHARGANJ DISTRICT RAISEN M.P.
(MADHYA PRADESH)
4. IRFAN KHAN S/O LATE RAEES KHAN
OCCUPATION: AGRICULTURIST PERMANENT
R/O VILLAGE BARKHEDA TEHSIL
GAUHARGANJ DISTRICT RAISEN (MADHYA
PRADESH)
5. SHAZIYA W/O ASIF D/O LATE RAEES KHAN
OCCUPATION: HOUSEWIFE AND
AGRICULTURIST PERMANENT R/O VILLAGE
BARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
6. SHABANA W/O WASEEM D/O LATE RAEES
KHAN OCCUPATION: HOUSEWIFE AND
AGRICULTURIST PERMANENT R/O VILLAGE
BARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
7. SUMERA W/O MASHRUR D/O LATE RAEES
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/1/2022
6:04:23 PM
2
KHAN OCCUPATION: HOUSEWIFE AND
AGRICULTURIST PERMANENT R/O VILLAGE
BARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
8. KUSHSUM W/O LATE RAEES KHAN
OCCUPATION: HOUSEWIFE AND
AGRICULTURIST PERMANENT R/O VILLAGE
BARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI ASHOK KUMAR CHAKRAVARTI - ADVOCATE )
AND
1. SHAHISTA BEGAM W/O LATE SHRI MOHD.
NASEEM, AGED ABOUT 55 YEARS, VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
2. SHAYAK KHAN S/O LATE SHRI MOHD. NASEEM,
AGED ABOUT 35 YEARS, R/O VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
3. SHARIK S/O LATE SHRI MOHD. NASEEM, AGED
ABOUT 33 YEARS, R/O VILLAGE VARKHEDA
TEHSIL GAUHARGANJ DISTRICT RAISEN
(MADHYA PRADESH)
4. SHAKIB KHAN S/O LATE SHRI MOHD. NASEEM,
AGED ABOUT 29 YEARS, R/O VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
5. SUMIYAYAA S/O LATE SHRI MOHD. NASEEM,
AGED ABOUT 31 YEARS, R/O VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
6. SALVA KHANAM D/O LATE SHRI MOHD.
NASEEM, AGED ABOUT 27 YEARS, R/O VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
7. SHAMIM S/O LATE SHRI AMIR HAMJA, AGED
ABOUT 58 YEARS, R/O VILLAGE VARKHEDA
TEHSIL GAUHARGANJ DISTRICT RAISEN
(MADHYA PRADESH)
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/1/2022
6:04:23 PM
3
8. MOHD. NAYEEM S/O LATE SHRI AMIR HAMJA,
AGED ABOUT 53 YEARS, R/O VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
9. MOHD. FAHEEM S/O LATE SHRI AMIR HAMJA,
AGED ABOUT 50 YEARS, R/O VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
10. MURSHIDA BEGAM W/O LATE MOHD. WASEEM
KHAN, AGED ABOUT 58 YEARS, R/O VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN. (MADHYA PRADESH)
11. MOHD. NADEEM KHAN S/O LATE MOHD.
WASEEM KHAN, AGED ABOUT 35 YEARS, R/O
VILLAGE VARKHEDA TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
12. MOHD. VALID KHAN S/O LATE MOHD. WASEEM
KHAN, AGED ABOUT 32 YEARS, R/O VILLAGE
VARKHEDA TEHSIL GAUHARGANJ DISTRICT
RAISEN (MADHYA PRADESH)
13. JEVA S/O LATE WASEEM KHAN, AGED ABOUT
44 YEARS, R/O VILLAGE VARKHEDA TEHSIL
GAUHARGANJ DISTRICT RAISEN (MADHYA
PRADESH)
14. RANA S/O LATE WASEEM KHAN, AGED ABOUT
40 YEARS, R/O VILLAGE VARKHEDA TEHSIL
GAUHARGANJ DISTRICT RAISEN (MADHYA
PRADESH)
15. RUMANA S/O LATE WASEEM KHAN, AGED
ABOUT 42 YEARS, R/O VILLAGE VARKHEDA
TEHSIL GAUHARGANJ DISTRICT RAISEN
(MADHYA PRADESH)
16. KANEEJ FATMA W/O LATE SHRI MOHD.
KAYYUM KHAN, AGED ABOUT 60 YEARS, R/O
VILLAGE VARKHEDA TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
17. MOHD. VAKAS KHAN S/O LATE SHRI MOHD.
KAYYUM KHAN, AGED ABOUT 60 YEARS, R/O
VILLAGE VARKHEDA TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
Signature Not Verified
18. MAHENDRA KUMAR MITTAL S/O SHRI
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/1/2022
6:04:23 PM
4
JITENDRA KUMAR MITTAL, AGED ABOUT 50
YEAR S , R/O WARD NO. 4 OBEDULLAGANJ
TEHSIL GAUHARGANJ DISTRICT RAISEN
(MADHYA PRADESH)
19. NEHRU SINGH S/O TEEKARAM, AGED ABOUT 70
YEAR S , R/O WARD NO. 4 OBEDULLAGANJ
TEHSIL GAUHARGANJ DISTRICT RAISEN
(MADHYA PRADESH)
20. TALVAR SINGH S/O TEEKARAM, AGED ABOUT
65 YEARS, R/O WARD NO. 4 OBEDULLAGANJ
TEHSIL GAUHARGANJ DISTRICT RAISEN
(MADHYA PRADESH)
21. SWAROOP SINGH S/O KHUSHAL SINGH, AGED
ABOUT 70 YEARS, R/O WARD NO. 4
OBEDULLAGANJ TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
22. DHRUV SINGH S/O KHUSHAL SINGH, AGED
ABOUT 62 YEARS, R/O WARD NO. 4
OBEDULLAGANJ TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
23. RAJJAN W/O LATE SHRI MOHAR SINGH
RAJPUT, AGED ABOUT 40 YEARS, R/O WARD
NO. 4 OBEDULLAGANJ TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
24. PRAMOD SINGH S/O LATE SHRI MOHAR SINGH
RAJPUT, AGED ABOUT 35 YEARS, R/O WARD
NO. 4 OBEDULLAGANJ TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
25. KAPIL SINGH S/O LATE SHRI MOHAR SINGH
RAJPUT, AGED ABOUT 32 YEARS, R/O WARD
NO. 4 OBEDULLAGANJ TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
26. CHITRA D/O LATE SHRI MOHAR SINGH
RAJPUT, AGED ABOUT 30 YEARS, R/O WARD
NO. 4 OBEDULLAGANJ TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
27. AVTAR SINGH RAJPUT S/O SARUP SINGH, AGED
ABOUT 48 YEARS, R/O WARD NO. 4
OBEDULLAGANJ TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/1/2022
6:04:23 PM
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28. STATE OF M.P. THROUGH COLLECTOR RAISEN
DISTRICT RAISEN (MADHYA PRADESH)
29. LAND ACQUISITION OFFICER CUM SUB
DIVISIONAL OFFICER (REVENUE)
GAUHARGANJ DISTRICT RAISEN (MADHYA
PRADESH)
30. NATIONAL HIGHWAY AUTHORITY THROUGH
PROJECT DIRECTOR OBEDULLAGANJ ITARSI
ZONE NH NO. 69 TEHSIL GAUHARGANJ
DISTRICT RAISEN (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE FOR
THE RESPONDENT NOS. 28 AND 29 )
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
At request of petitioners' counsel, the petition is dismissed as withdrawn with liberty to the petitioners to pursue such remedy as available in law.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
sj
Signature Not Verified
Signed by: SUSHEEL
KUMAR JHARIYA
Signing time: 8/1/2022
6:04:23 PM