Section 2(a) in The M.P. Madhyastham Adhikaran Regulations, 1985
(a)"Act" means Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983;(aa)[ "Chairperson" means the Chairman appointed under Section 4 of the Act;] [Inserted by Notification No. F-314-M-A-99, dated 18-5-1999.]
