Orissa High Court
Indrapati Behera vs S.P. Kandhamal & Anr. ..... Opposite ... on 11 August, 2021
Author: B.R. Sarangi
Bench: B.R. Sarangi
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC (OAC) No. 1276 of 2015
Indrapati Behera ..... Petitioner
Ms. B.K. Patnaik, Adv.
-Versus-
S.P. Kandhamal & Anr. ..... Opposite Parties
Mr. M. Balabantaray, Standing
Counsel for the State
CORAM:
DR. JUSTICE B.R. SARANGI
ORDER
11.08.2021 Order No. This matter is taken up through hybrid mode.
1. Ms. B. K. Patnaik, learned counsel for the petitioner states that she has filed rejoinder to the counter affidavit filed by opposite parties.
Put up this matter after two weeks. Reply, if any, shall be filed in the meantime.
(DR. B.R. SARANGI) JUDGE A.K. Rana