Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 76] [Entire Act] Union of India - Subsection Section 76(b) in The Negotiable Instruments Act, 1881 (b)as against any party sought to be charged therewith, if he has engaged to pay notwithstanding non-presentment;
