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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(2)(e) in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

(e)A register of overtime shall be maintained by every contractor in Form XXIII to record therein number of hours and wages paid for overtime work, if any.