Section 2(16) in The Alipurduar University Act, 2018
(16)"non-teaching staff" means,-(i)in relation to the University, the non-teaching staff appointed as such by the University not holding any teaching post or a person not holding the post of an Officer or a person not holding the post of Librarian, by whatever name called;(ii)in relation to an affiliated college, the non-teaching staff, not holding any teaching post (including part-time teaching post), appointed by such college, but does not include a Librarian;
