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State of Assam - Section

Section 31 in Executive Instructions Relating to Opium

31. Indent for forms to be made to Government.

- The Deputy Commissioner is required to indent for forms of licences, permits, account-books for vendors and other miscellaneous forms on the Forms Branch of the Secretariat. Account books are to be sold to vendors by Deputy Commissioners or the Sub-Divisional officers at cost price.No standardized form should be printed locally without the previous sanction of the Provincial Government.