Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Gujarat - Section Section 13 in The Gujarat Police Act, 1951 13. [Inspector-General and Commissioner to exercise the powers of First Class Magistrate and Presidency Magistrate], Deleted by Bombay XXI of 1954, Second Schedule
