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Bombay High Court

Johnson And Johnson Employees Union ... vs Prs Permacel Pvt. Ltd., And Anr on 11 July, 2024

Author: Madhav

Bench: Madhav

                                                                              Board Sr.No.:-24

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1968 OF 2011

 Johnson And Johnson Employees Union                   ....PETITIONER
 (parmacel Division)
            V/S
 Prs Permacel Pvt. Ltd., And Anr.                    ....RESPONDENT

WITH WRIT PETITION NO. 878 OF 2011 Prs Permacel Limited ....PETITIONER V/S Johnson And Johnson Employees Union And ....RESPONDENT Anr.

Mr. Tushar Agrawal i/by Mulani & Co. for Petitioner in WP/878/2011 and Respondent in WP/1968/2011. Mr. N. Gawade i/by M/s Sanjay Udeshi & Co. for Petitioner in WP/1968/2011 and Respondent in WP/878/2011.

CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 11th July, 2024
 P.C. :

At the request of learned counsel for the Respondent , stand over to 25/07/2024 .

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