Bombay High Court
Skf India Ltd vs Deputy Commissioner Of Income Tax - ... on 25 October, 2021
Bench: K.R. Shriram, Amit B. Borkar
Digitally signed 1/1 925-wp-2026-21.doc
by MEERA
MEERA MAHESH
MAHESH JADHAV
Date:
JADHAV 2021.10.26
11:43:51 +0530 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2026 OF 2021
SKF India Ltd. ....Petitioner
V/s.
Deputy Commissioner of Income
Tax- 4(3)(2) & Anr ...Respondents
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Mr. Jitendra Jain i/b Mr. Atul K. Jasani for Petitioner None for the Respondents
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CORAM : K.R. SHRIRAM & AMIT B. BORKAR, JJ DATED : 25th OCTOBER 2021 P.C. :
1 Since Mr. Walve is not well, stand over to 15th November 2021. 2 Until the next date, the assessment order dated 2 nd June 2021 impugned in the petition is stayed.
(AMIT B. BORKAR, J) (K.R. SHRIRAM, J.) Meera Jadhav