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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(2) in Chhattisgarh Minor Mineral Rules, 2015

(2)A non-refundable application fee shall be deposited in the following manners :
S. No. Area Applied Fee
(1) (2) (3)
(i) up to Five hectare Rupees Five Thousand
(ii) more than Five hectare Rupees Ten Thousand