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[Section 31]
[Entire Act]
State of Chattisgarh - Subsection
Section 31(2) in Chhattisgarh Minor Mineral Rules, 2015
| S. No. | Area Applied | Fee |
| (1) | (2) | (3) |
| (i) | up to Five hectare | Rupees Five Thousand |
| (ii) | more than Five hectare | Rupees Ten Thousand |