Section 3(3)(i) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018
(i)four representatives of sugarcane growers cultivating sugarcane regularly in the State and supplying sugarcane to the factories, to be nominated by the Government, out of which,-(i)two members shall be sugarcane growers supplying sugarcane to co-operative or public sector sugar factories; and(ii)two members shall be growers supplying sugarcane to private sugar factories in the State;