Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 141 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual 141. Commission on actual collection [Rule 297, U.P.Z.A. & L.R. Rules]. - The Bhumi Prabandhak Samiti will be allowed a commission on actual collection at a rate notified by the Government.
