Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(f) in Bihar Rules for the Establishment of Saw Pits and Establishment and Regulation of Depots, 1983 (f)"Saw Pit" means machine operated saws which includes machine operated saws meant to cut, fashion or saw timber or poles;
