Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(i) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015

(i)The corporate agent registered under these regulations shall be permitted to solicit and service insurance business as specified in regulation (3) above only;