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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 16(6)(b) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(b)intimate, the result of the investigation and the action taken by it on the basis of the complaint, to the service provider which forwarded the complaint;