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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(5)(iii) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(iii)articles set aside exclusively for the use of a religious endowment.