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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(2)(a) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948

(a)the manner of publication under sub-section (2) of section 4, sub-section (1) of section 14, [-] [The words 'sub-sections (1) and (2) of' omitted by Punjab Act 25 of 1962] section 19, sub-section (4) of section 20 and sub-section (1) of section 21 ;