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State of Andhra Pradesh - Section

Section 9 in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

9. Interpretation

(1)If any question arises as to the interpretation of these regulations, it shall be decided by the Commission.
(2)The Commission shall have the power to issue clarifications to remove any doubt which may arise in regard to the implementation of these regulations.