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[Cites 0, Cited by 0] [Section 333(1)] [Section 333] [Entire Act]

State of Tamilnadu - Subsection

Section 333(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)any pool, ditch, tank, well, pond, bog, swamp, quarry, hold, drain, cesspool, pit, water course, or any collection of water; or