Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Jharkhand - Section

Section 40 in The Jharkhand Area Autonomous Council Act, 1994

40. Annual Report.

- The Council shall submit, within three months from the end of the financial year, to the State Government a report relating to its functions of that year, which shall be laid before the Legislature by the State Government.