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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(3)(b) in The Maharashtra Universities Act, 1994

(b)[Two] [ This word was substituted for the word 'four' by Maharashtra 55 of 2000, section 57(a)(i)(A).] members of the Management Council nominated by the Management Council from amongst themselves [one of them belonging to the Scheduled Castes or Scheduled Tribes or De-notified Tribes (Vimukta Jatis)/Nomadic Tribes or Other Backward Classes, by rotation] [These words were added by Maharashtra 55 of 2000, section 57(a)(1)(B)]................................Members;