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State of Jharkhand - Section

Section 20 in Jharkhand Minor Mineral (Auction) Rules, 2017

20. Power to rectify apparent mistakes.

- Any clerical or arithmetical mistake in any order passed by the Director, Mines/Deputy Commissioner or any authority or officer under these rules and any error arising therein due to accidental slip or omission, may be corrected by the Director, Mines/Deputy Commissioner the concerned authority or officer, as the case may be:Provided that no rectification order prejudicial to any person shall be passed unless such person has been given a reasonable opportunity of being heard.