Supreme Court - Daily Orders
The State Of Maharashtra vs Dhiraj Udayrao Borse on 11 September, 2019
Bench: Indu Malhotra, R. Subhash Reddy
ITEM NO.15 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21027/2019
(Arising out of impugned final judgment and order dated 25-07-2019
in WPST No. 20304/2019 passed by the High Court Of Judicature At
Bombay)
THE STATE OF MAHARASHTRA & ANR. Petitioner(s)
VERSUS
DHIRAJ UDAYRAO BORSE & ORS. Respondent(s)
( IA No.133172/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.133176/2019-EXEMPTION FROM FILING O.T. )
Date : 11-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Anoop Kandari, Adv.
For Respondent(s) Mr. Atul Babasaheb Dakh, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is disposed of in terms of the order passed by this Court on 02nd September, 2019 in C.A. No. 6753 of 2019 entitled Rohan Virani & Ors. vs. State of Maharashtra & Ors.
Pending applications, if any, are disposed of.
(NEELAM GULATI) (RAJINDER KAUR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2019.09.12
16:33:18 IST
Reason: