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[Cites 0, Cited by 0] [Section 10A(6)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(6)(e) in The Jadavpur University Act, 1981

(e)has been proved to be guilty of criminal breach of trust or criminal negligence or gross financial irregularity or impropriety or gross negligence of duty; or