Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 362] [Entire Act] State of Odisha - Subsection Section 362(5) in Orissa Municipal Act, 1950 (5)all income derived from endowments or other property owned or managed by the Municipality for the benefit of primary education;
