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[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

Union of India - Subsection

Section 27A(1)(ii) in The Securities Contracts (Regulation) Act, 1956

(ii)in case of loss of the transfer deed by theft or any other cause beyond the control of the transferee, by the actual period taken for the replacement thereof; and