Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Puducherry - Subsection Section 37(6) in Puducherry Town and Country Planning Act, 1969 (6)Any such order shall be communicated to the applicant in the manner prescribed by the regulations.
