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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(2)(h) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001

(h)conditions on movement of animals within the limits of the State or movement of animals exported, under Section 10(1) and composition fee and disposal of animals and/or property deployed under Section 10(3);