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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(a) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(a)assessment or rent, as the case may be, for such strip of land at the same rate, if any, at which he pays assessment or rent for such site, and