Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act] State of Mizoram - Subsection Section 23(3)(a) in Lai Autonomous District (Village Councils) Act, 2007 (a)He shall bring to the notice of the public all orders and notifications the Village Council may direct to be notified.