Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act] State of West Bengal - Subsection Section 125(1)(g) in The Calcutta Improvement Act, 1911 (g)paying all other sums due from the Board, other than those which are required by section 123 to be disbursed from the capital account.