Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Haryana - Subsection Section 33(7) in Faridabad Complex Administration Building Rules, 1989 (7)No part of the second or any higher storey of any building shall be more than 30 metres from the staircase of a camp leading to the ground floor.
