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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(7)(b) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(b)if it should be found that the whole or any part of the land has already been granted to any third persons, to peacefully surrender the whole or so much of the land as may be required on demand by the Collector or by the previous grantee, as the case may be.