Section 11 in The Maharashtra Civil Courts Act, 1869
11. Seal of District Judge.
- The District Judge shall use a circular seal, two inches in diameter, which shall bear thereon [the Asoka Capital of Motif] [These words were substituted for the words 'the Royal Arms' by Bombay 22 of 1949, Section 3.], with the following inscription in English and the principal language of the district:-"District Court of."
