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State of Tamilnadu - Section

Section 12 in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957

12.

The Chairman of the Committee may empower a Revenue Officer not below the rank of Tahsildar or a Forest Officer not below the rank of Ranger to enter into and inspect at any time with or without his subordinates and servants any place with a view to ascertain whether there has been a contravention of any of the provisions of the Act or any rule or order made thereunder.AppendixForm I(See rule 5)Form of Application Under Section 3(1) of the Act