Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Mizoram - Subsection Section 3(iii) in The Mizoram Civil Service Rules, 1988 (iii)Remaining and future vacancies in the MCS Cadre which occur from time to time in the authorised strength of the service shall be filled in the manner specified below:
