Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 439 in Gujarat High Court Rules, 1993 439. Advocates in contempt not to appear. - No advocate who has been found guilty of contempt of Court shall be permitted to appear, act plead in any Court unless he has purged himself of contemPart
